Makhan Alias Munnu vs Laxman Singh
2023 Latest Caselaw 20324 MP

Madhya Pradesh High Court

Makhan Alias Munnu vs Laxman Singh on 1 December, 2023

Author: Hirdesh

Bench: Hirdesh

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        SA No. 2134 of 2018
                                                  (MAKHAN ALIAS MUNNU Vs LAXMAN SINGH)

                           Dated : 01-12-2023
                                 Shri Dev Sharma - Advocate for the appellant.

                                 Shri Lalji Kushwaha - Advocate for the respondent.

Considered I.A.No.11425/2018, an application for stay of impguned judgment and decree.

Looking to the facts and circumstances of the case, the effect and

operation of impugned judgment and decree dated 06.8.2018 passed in RCA No.48-A/2017 shall remain stayed till disposal of this appeal.

I.A.No.11425/2018 is disposed of. With consent of learned counsel for the parties let the case be listed for final hearing in the second week of January, 2024.

(HIRDESH) JUDGE

RM