Rajendra Kumar Gangele vs The State Of Madhya Pradesh
2023 Latest Caselaw 20305 MP

Madhya Pradesh High Court

Rajendra Kumar Gangele vs The State Of Madhya Pradesh on 1 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 1 st OF DECEMBER, 2023
                                           WRIT PETITION No. 29228 of 2023

                           BETWEEN:-
                           RAJENDRA KUMAR GANGELE, AGED ABOUT 62 YEARS,
                           OCCUPATION:    RETIRED ASSISTANT  ENGINEER
                           (OFFICATING) R/O WARD NO 34 CHOUBEY COLONY
                           NEAR HEMAL PARK, CHHATARPUR DISTRICT
                           CHHATARPUR (MADHYA PRADESH)

                                                                               .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 PUBLIC HEALTH ENGINEERING VALLABH
                                 BHAWAN BHOPAL (M .P.)

                           2.    THE PRINCIPAL SECRETARY, DEPARTMENT OF
                                 FINANCE VALLABH BHAVAN, BHOPAL(M .P.)

                           3.    THE ENGINEER IN CHIEF, PUBLIC HEALTH
                                 ENGINEERING BHOPAL DISTRICT BHOPAL (M .P.)

                           4.    THE EXECUTIVE ENGINEER, PUBLIC HEALTH
                                 ENGINEERING,   CHHATARPUR     DIVISION,
                                 CHHATARPUR DISTRICT CHHATARPUR (M .P.)

                           5.    THE CHIEF ENGINEER, PUBLIC HEALTH
                                 ENGINEERING DEPARTMENT, GWALIOR ZONE
                                 DISTRICT GWALIOR (M .P.)

                           6.    THE  SUPERINTENDENT     ENGINEER,      PHE,
                                 MANDAL PANNA DISTRICT PANNA (M .P.)

Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 05-12-2023
15:57:38
                                                           2
                           7.     THE DISTRICT PENSION OFFICER, CHHATARPUR
                                  DISTT. CHHATARPUR (M .P.)

                           8.     THE DIRECTOR, PENSION PROVIDENT FUND AND
                                  INSURANCE ARERA HILLS, BHOPAL DISTRICT
                                  BHOPAL (M .P.)

                                                                                      .....RESPONDENTS
                           (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the

Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM