Gayatri Prasad Shukla vs State Of Madhya Pradesh
2023 Latest Caselaw 20294 MP

Madhya Pradesh High Court

Gayatri Prasad Shukla vs State Of Madhya Pradesh on 1 December, 2023

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 1 st OF DECEMBER, 2023
                                           WRIT PETITION No. 29243 of 2023

                          BETWEEN:-
                          GAYATRI PRASAD SHUKLA S/O LATE SHRI JAGANNATH
                          PRASAD    SHUKLA,    AGED    ABOUT    64  YEARS,
                          OCCUPATION:    PENSIONER     (RETIRED    SECTION
                          OFFICER CLASS 3) R/O H.NO.1057 BLOCK NO.202 NEAR
                          RADHAKRISHNA MANDIR SHASTRI NAGAR MEDICAL
                          COLLEGE PURWA (MADHYA PRADESH)

                                                                                .....PETITIONER
                          (BY SHRI SACHIN PANDEY - ADVOCATE )

                          AND
                          1.    STATE OF MADHYA PRADESH THROUGH ITS
                                CHAIRMAN AND MANAGING DIRECTOR POWER
                                GENERATE COMPANY LTD JABALPUR (MADHYA
                                PRADESH)

                          2.    THE STATE OF MADHYA PRADESH FINANCE
                                DEPARTMENT THROUGH ITS SECRETARY OF THE
                                FINANCE   DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                          3.    THE DIRECTOR (PENSION) M.P.P.G.C.L (FM) C.F.O
                                RAMPUR JABALPUR (MADHYA PRADESH)

                          4.    THE CHIEF FINANCIAL OFFICER (H.Q) M.P.P.G.C.L
                                RAMPUR      DISTRICT:-JABALPUR     (MADHYA
                                PRADESH)

                          5.    THE ADDITIONAL CHIEF EXECUTIVE M.P.P.G.C.L
                                B I R S I N G H P U R DISTRICT: BIRSINGHPUR
                                (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 12/4/2023
6:07:06 PM
                                                        2
                          6.    EXECUTIVE ENGINEER ED (HR AND A) REGIONAL
                                ACCOUNT OFFICE BIRSINGHPUR M.P.P.G.C.L
                                DISTRICT BIRSINGHPUR (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL FOR RESPONDENT
                          NO.2)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          VV