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Aanandkand Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 14339 MP

Citation : 2023 Latest Caselaw 14339 MP
Judgement Date : 31 August, 2023

Madhya Pradesh High Court
Aanandkand Mishra vs The State Of Madhya Pradesh on 31 August, 2023
Author: Achal Kumar Paliwal
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 6043 of 2023
                                          (AANANDKAND MISHRA Vs THE STATE OF MADHYA PRADESH)

                         Dated : 31-08-2023
                                Shri K.K. Gautam - Advocate for the appellant.

                                Shri Dinesh Prasad Patel - Deputy Government Advocate for the
                         respondent/State.

With the consent of both the learned counsel for the parties, the matter heard finally.

Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

vai

Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 9/1/2023 10:22:30 AM

 
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