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Ravi Sahu vs The State Of Madhya Pradesh
2023 Latest Caselaw 13947 MP

Citation : 2023 Latest Caselaw 13947 MP
Judgement Date : 24 August, 2023

Madhya Pradesh High Court
Ravi Sahu vs The State Of Madhya Pradesh on 24 August, 2023
Author: Sanjeev S Kalgaonkar
                                                             1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                      CRA No. 1650 of 2019
                                              (RAVI SAHU Vs THE STATE OF MADHYA PRADESH)

                           Dated : 24-08-2023
                                 Ms. Anita Sharma with Shri Suresh Agrawal- Advocates for the

                           appellant.
                                 Shri Atul Sharma- Government Advocate for the respondent/State.

Arguments heard. Judgment reserved.

(SANJEEV S KALGAONKAR) JUDGE

Avi

Signature Not Verified Signed by: AVINASH BHARGAV Signing time: 25-08-2023 04:19:17 PM

 
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