Manoj Sen vs State Of M.P.
2022 Latest Caselaw 8380 MP

Citation : 2022 Latest Caselaw 8380 MP
Judgement Date : 23 June, 2022

Madhya Pradesh High Court

Manoj Sen vs State Of M.P. on 23 June, 2022

Author: Gurpal Singh Ahluwalia

                                                1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                             AT GWALIOR
                                          CRA No. 20 of 2012
                                         (MANOJ SEN Vs STATE OF M.P.)

Dated : 23-06-2022
              Shri A.K.Jain - Advocate for the appellant.

              Shri A.K.Nirankari - Public Prosecutor for the State/respondent.

Heard.

Reserved for judgment.




    (G.S. AHLUWALIA)                                      (RAJEEV KUMAR SHRIVASTAVA)
          JUDGE                                                      JUDGE

Pj'S/-

Digitally signed by PRINCEE BARAIYA Date: 2022.06.23 17:29:17

-07'00'

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