Shri Rajaram Tripathi vs Ganesh Singh
2022 Latest Caselaw 1329 MP

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                              The High Court Of Madhya Pradesh
                                        EP No. 48 of 2019
                                          (SHRI RAJARAM TRIPATHI Vs GANESH SINGH)

                      Jabalpur, Dated : 28-01-2022
                            Heard through Video Conferencing.

                            Shri Sanjay Agrawal, learned counsel for the petitioner.
                            Shri Sanjay K. Agrawal, learned counsel for the respondent.

Learned counsel for the respondent submits that case be taken up during physical hearing as number of judgments are to be cited.

On his request, list this case on 16.02.2022.

                                                                              (VIVEK AGARWAL)
                                                                                    JUDGE

                      AT




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Digitally signed by APARNA TIWARI Date: 2022.01.29 11:55:18 IST