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The Secretary vs Sindhu Francis
2024 Latest Caselaw 32625 Ker

Citation : 2024 Latest Caselaw 32625 Ker
Judgement Date : 11 November, 2024

Kerala High Court

The Secretary vs Sindhu Francis on 11 November, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1630/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                      THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
            Monday, the 11th day of November 2024 / 20th Karthika, 1946
                                WA NO. 1630 OF 2024
       AGAINST JUDGMENT DATED 06.09.2024 IN WP(C) 29570/2024 OF THIS COURT
   APPELLANT(S)/SECOND RESPONDENT:

          THE SECRETARY,CORPERATE EDUCATION AGENCY SHALOM PASTERAL INSTITUTION
          PALA.P.O.PALA KOTTAYAM DISTRICT.PIN.,PIN - 686575

    BY.ADVS.M/S.T.MADHU,PRAKASH C.VADAKKAN.J, C.R.SARADAMANI, , RENJISH S.
    MENON, AISWARYA JAYAPAL & ALEENA JOSE

   RESPONDENT(S)/PETITIONER AND RESPONDENTS 1 AND 3:

      1. SINDHU FRANCIS, AGED 49 YEARS, OFFICE ASSISTANT ST GEORGE
         U.P.SCHOOL MOOLAMATTOM KUDAYATHOOR.PO.THODUPUZHA TALUK,IDUKKI
         DISTRICT., PIN - 685590
      2. STATE OF KERALA REPRESENTED BY THE SSECRETARY, GENERAL EDUCATION,
         GOVERNMENT SECRETARIATE,THIRUVANANTHAPURAM., PIN - 695001
      3. THE HEADMISTRESS ST,GEORGE U.P.SCHOOL MOOLAMATTOM P.O. IDUKKI
         DISTRICT., PIN - 685589

    BY.ADVS.M/S.C.A.JOSEPH & K.K.MOIDEEN FOR R1

    GOVERNMENT PLEADER FOR R2

    ADV.ALVIN.T.ABRAHAM FOR R3

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 06/09/2024 in
   W.P.(C)No.29570/2024 on the files of this Honourable court, pending
   disposal of the writ appeal, so as to secure the ends of justice.
        This Writ Appeal again coming on for orders on 11/11/2024 upon
   perusing the appeal memorandum and this court's order dated 21/10/2024,
   the court on the same day passed the following:
                                      ORDER

Respondent No.1 entered appearance.Adv. Alvin T Abraham appeared for Respondent No.3.

The interim Order will continue until further orders.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- P. KRISHNA KUMAR JUDGE

11-11-2024 /True Copy/ Assistant Registrar

 
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