Dulal Khatua @ Dulal vs Lubaba P.K
2024 Latest Caselaw 31537 Ker

Kerala High Court

Dulal Khatua @ Dulal vs Lubaba P.K on 5 November, 2024

Author: D. K. Singh

Bench: D. K. Singh

OP (MAC) NO. 90 OF 2024
                                        1




                                                              2024:KER:82367
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                   THE HONOURABLE MR. JUSTICE D. K. SINGH

         TUESDAY, THE 5TH DAY OF NOVEMBER 2024 / 14TH KARTHIKA, 1946

                           OP (MAC) NO. 90 OF 2024

         AGAINST THE ORDER/JUDGMENT DATED IN OPMV NO.547 OF 2024 OF MOTOR

ACCIDENT CLAIMS TRIBUNAL , MANJERI


PETITIONER/APPLICANT:

              DULAL KHATUA @ DULAL,
              AGED 30 YEARS
              S/O. HARE KRISHNA KHATUA, KANCHESWAR, PURBA
              MEDINIPUR,SARPAI, WEST BENGAL, 721444, NOW RESIDING AT
              KERALA FRUITS CO.,CHEMBRASSERI EAST P.O., ODOMPATTA,
              THUVOOR,MALAPPURAM DISTRICT, PIN - 670327


              BY ADV K.RAKESH


RESPONDENTS:

     1        LUBABA P.K,
              AGED 26 YEARS
              D/O. ABDUL MAJEED P.K., PATTIKKADAN HOUSE, KARUVARAKUNDU
              P.O., MAMPUZHA, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN -
              676523

     2        MUHAMMED MUBASHIR P.K,
              S/O. ABDUL MAJEED, PATTIKKADAN HOUSE, KARUVARAKUNDU P.O.,
              MAMPUZHA, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 676523

     3        THE NEW INDIA ASSURANCE CO. LTD.,
              THARIFF BAZAAR, OPPOSITE TOWN HALL, TIRUR,TIRUR P.O.,
              MALAPPURAM DISTRICT, PIN - 676101


              SRI.LAL K. JOSEPH-SC


     THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 05.11.2024, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (MAC) NO. 90 OF 2024
                                     2




                                                                     2024:KER:82367
                             JUDGMENT

Dated this the 5th day of November, 2024

The present Original Petition has been filed seeking

the following prayers:

i. Issue a direction to the M.A.C.T, Manjeri to dispose of O.P(M.V).No.547/2024 as expeditiously as possible within a shortest possible time frame; ii. Grant such other reliefs as this Hon'ble Court may be pleased to pass in that regard.

Considering the limited prayer made in the original

petition, the present original petition is disposed of with a

direction to the Motor Accident Claims Tribunal, Manjeri, to

dispose of the pending O.P(M. V). No.547/2024, subject to

cooperation by the petitioner.

Sd/-

D. K.SINGH

JUDGE AP OP (MAC) NO. 90 OF 2024

2024:KER:82367 APPENDIX OF OP (MAC) 90/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE PETITION FILED BY THE PETITIONER IN O.P(M.V).NO.547/2024 ON THE FILES OF M.A.C.T., MANJERI DATED 25-03-2024

Exhibit P2 A TRUE COPY OF THE ACCIDENT CUM WOUND CERTIFICATE OF THE PETITIONER DATED 21-1-2024 ISSUED FROM EMS MEMORIAL HOSPITAL, PERINTHALMANNA