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T.S.Krishnakumar vs The Secretary, Thodupuzha ...
2024 Latest Caselaw 13670 Ker

Citation : 2024 Latest Caselaw 13670 Ker
Judgement Date : 27 May, 2024

Kerala High Court

T.S.Krishnakumar vs The Secretary, Thodupuzha ... on 27 May, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
     MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                      WP(C) NO. 29349 OF 2017
PETITIONER:

          T.S.KRISHNAKUMAR
          S/O.T.N SANKARAPILLA, THACHAPPILLIL,
          KANJIRAMATTAM,THODUPUZHA, IDUKKI 686 585
          BY ADV SRI.JOBY CYRIAC


RESPONDENTS:

    1     THE SECRETARY,
          THODUPUZHA MUNICIPALITY
          MUNICIPAL OFFICE, THODUPUZHA,
          IDUKKI 685 584
    2     THODUPUZHA MUNICIPALITY
          REPRESENTED BY ITS SECRETARYMUNICIPAL OFFICE,
          THODUPUZHA,
          IDUKKI 685 584
    3     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY,DEPARTMENT OF LOCAL
          SELF GOVERNMENT,SECRETARIAT,
          THIRUVANANTHAPURAM 695 001
          BY ADV SRI.UNNIKRISHNAN V.ALAPPATT, SC, THODUPUZHA
          MUNICIPALITY

          SRI.BIMAL K NATH-SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29349 OF 2017

                                        2


                                 JUDGMENT

The learned counsel for the petitioner submitted that

the matter has become infructuous .

Accordingly, this writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms WP(C) NO. 29349 OF 2017

APPENDIX OF WP(C) 29349/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PROPERTY TAX RECEIPT NO 14088 DATED 28-2-2017 ISSUED BY THE 1ST RESPONDENT EXHIBIT P1(A) TRUE COPY OF THE PROPERTY TAX RECEIPT NO 14089 DATED 28-2-2017 ISSUED BY THE 1ST RESPONDENT EXHIBIT P1(B) TRUE COPY OF THE PROPERTY TAX RECEIPT NO 14086 DATED 28-2-2017 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF THE LAND TAX RECEIPT NO 4623468 DATED 12-04-2017 ISSUED BY THE VILLAGE OFFICE, THODUPUZHA EXHIBIT P3 A TRUE COPY OF THE FINAL ORDER NO.PW4- 13596/16 DATED 24-12-2016 PASSED BY THE 1ST RESPONDENT EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 28-4-

EXHIBIT P5 TRUE COPY NOTICE NO.PW4-13596/2016 DATED 25-5-2017 ISSUED BY THE 1ST RESPONDENT EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DATED 24-08-2017 BEFORE THE 3RD RESPONDENT EXHIBIT P7 TRUE COPY OF THE REPLY FURNISHED BY THE PETITIONER TO EXT.P5

 
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