Reji.P.P vs Union Bank Of India
2023 Latest Caselaw 11591 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 8TH DAY OF NOVEMBER 2023 / 17TH KARTHIKA, 1945
                     WP(C) NO. 30305 OF 2023
PETITIONERS:

    1    REJI.P.P
         AGED 58 YEARS,S/O. PURUSHOTHAMAN,
         PUTHENPURACKAL HOUSE, CHETTIKKAD, KUJITHAI.P.O,
         ERNAKULAM DISTRICT, PIN - 683 516.

    2    SYRA K.P
         AGED 50 YEARS,W/O. PURUSHOTHAMAN,
         PUTHENPURACKAL HOUSE, CHETTIKKAD, KUJITHAI.P.O,
         ERNAKULAM DISTRICT, PIN - 683 516.

         BY ADVS.
              M.G.SREEJITH
              P.JAYA
              SWAPNALEKHA K.T.
              VIDYAJITH M.
              ROJIN DEVASSY
              ANIL KUMAR P.T.
              BINCY JOSE


RESPONDENTS:

         UNION BANK OF INDIA
         NORTH PARAVUR BRANCH, M/S. TOWERS,
         PARK VIEW ROAD, NORTH PARAVUR,
         ERNAKULAM DISTRICT,
         REPRESENTED BY ITS AUTHORISED OFFICER.,
         PIN - 683 516.

         BY ADVS.
              ASP.KURUP
              SADCHITH.P.KURUP(K/1419/2002)
              C.P.ANIL RAJ(K/872/2007)
              SIVA SURESH(K/2688/2022)
              RESHMA RAJ(K/1150/2021)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.11.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.30305 of 2023
                              :2:




                           JUDGMENT

Dated this the 8th day of November, 2023

After arguing the matter for considerable time,

Counsel for the petitioners sought leave to withdraw the writ

petition with liberty to approach the Debt Recovery Tribunal.

Granting such liberty, the writ petition is dismissed

as withdrawn.

Sd/-

N. NAGARESH JUDGE AMR