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Onkar Prasad @ Omkar Prasad & Anr vs The State Of Jharkhand ... Opp. Party
2026 Latest Caselaw 1001 Jhar

Citation : 2026 Latest Caselaw 1001 Jhar
Judgement Date : 11 February, 2026

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Jharkhand High Court

Onkar Prasad @ Omkar Prasad & Anr vs The State Of Jharkhand ... Opp. Party on 11 February, 2026

Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           ABA No.756 of 2026

             Onkar Prasad @ Omkar Prasad & Anr.         .... Petitioners
                                        Versus
             The State of Jharkhand                     ...     Opp. Party
                                     --------

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

------

For the Petitioners : Mr. Binod Kumar, Advocate For the State : Mr. Vishwanath Roy, Spl. P.P.

------

2/11.02.2026 Let this case appear tomorrow, i.e. on 12.02.2026 to enable the

learned counsel appearing for the informant to file Vakalatnama in

the Registry.

(Sanjay Kumar Dwivedi, J.) 11.02.2026 R.Kumar

 
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