Suresh Minj And Others vs Navin Kumar Bhagat And Others
2025 Latest Caselaw 1267 Jhar

Jharkhand High Court

Suresh Minj And Others vs Navin Kumar Bhagat And Others on 30 July, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               M.A. No. 178 of 2023

              Suresh Minj and others
                                                       ............Appellants

                                   Versus

              Navin Kumar Bhagat and others
                                                        .......        Respondents

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI For the Appellants : Mr. Arun Kumar, Advocate For the Resp. No.3 : Ms. Shalu Kumari, Advocate

16/Dated: 30/07/2025 It has been pointed out that challenge of amendment in

Section 166 (3) of Motor Vehicle Act arising out of judgment of the several

High Courts is being considered by the Hon'ble Supreme Court and the

matter has been posted there on 16.09.2025 and that is subject matter of

the present appeal.

2. Let this appeal be placed on 24.09.2025.

( Sanjay Kumar Dwivedi, J.)

Satyarthi/-