Shivender vs The State Of Jharkhand & Ors
2022 Latest Caselaw 3578 Jhar

Citation : 2022 Latest Caselaw 3578 Jhar
Judgement Date : 7 September, 2022

Jharkhand High Court

Shivender vs The State Of Jharkhand & Ors on 7 September, 2022

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 W.P. (S) No. 3979 of 2022
           Shivender............                         Petitioners
                                    Versus
           The State of Jharkhand & Ors............  Respondents
                                    ......

Coram: Hon'ble Mr. Justice Ananda Sen ......

4/07.09.2022 Three weeks' time is granted to the State to seek instructions and file counter affidavit in this case considering the judgment passed by the Hon'ble Supreme Court.

(Ananda Sen, J) Mukund/-

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