Ganga Prasad Yadav & Ors vs The State Of Jharkhand
2022 Latest Caselaw 2562 Jhar

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Cr.M.P. No. 2682 of 2013
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Ganga Prasad Yadav & Ors. ... ... Petitioners Versus The State of Jharkhand ... ... Opposite Party

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioners : Mr. Kamdeo Pandey, Advocate For the State : Mr. Bishwambhar Shastri, A.P.P.

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Order No. 03 / Dated: 11th July, 2022 No one appears on behalf of the petitioners. The case is listed after a long interval of time i.e. after 17.11.2014. Let the present status of the case be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within four weeks from the date of receipt of this order.

Let this order be communicated either through FAX or Email. It is made clear that if no one appears on behalf of the petitioners on the next date of hearing, which is by way of last indulgence, appropriate order will be passed.

MM                                                 (Navneet Kumar, J.)