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M/S N. K. Gupta Builders Pvt vs Union Of India And Ors
2026 Latest Caselaw 932 J&K

Citation : 2026 Latest Caselaw 932 J&K
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

M/S N. K. Gupta Builders Pvt vs Union Of India And Ors on 18 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                           Sr. No. 09
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

WP(C) No. 2038/2024 c/w
WP(C) No. 997/2024
WP(C) No. 1835/2024


M/S N. K. Gupta Builders Pvt.                             .... Petitioner(s)
Ltd.

                         Through:-   Mr. Udhay Bhaskar, Advocate.


                   V/s

Union of India and Ors.                                 .....Respondent(s)

                         Through:-   Mr. Sumant Sudan, Advocate vice
                                     Mr. Vishal Sharma, DSGI.

CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                 ORDER

18.02.2026

1. Learned counsel for the parties submits that the matter cannot be settled through mediation.

2. Adjourned.

3. List on 21.04.2026.

(Rajnesh Oswal) Judge JAMMU 18.02.2026 NEHA-1

 
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