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Bishan Lal vs Union Of India & Ors
2026 Latest Caselaw 703 J&K

Citation : 2026 Latest Caselaw 703 J&K
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Bishan Lal vs Union Of India & Ors on 12 February, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                      Serial No. 38

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU


SWP No. 1899/2011

Bishan Lal
                                                           .....Petitioner

                   Through: Mr. Z.A. Qazi, Advocate

              Vs

Union of India & Ors.


                                                        .....Respondents

                   Through: None

CORAM:       HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                            ORDER

(12.02.2026)

01. Due to paucity of time, the matter could not be heard today.

02. Adjourned.

03. List again on 12.03.2026.

(SANJAY DHAR) JUDGE JAMMU 12.02.2026 SUNIL

 
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