Shugufta Shaban vs Union Territory Of J And K And
2026 Latest Caselaw 287 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Shugufta Shaban vs Union Territory Of J And K And on 3 February, 2026

                                                                Serial No. 2
                                                             Regular Cause List
       IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

              CrlM (8/2026) IN CRM(M) 3/2026 CrlM(9/2026)
      Shugufta Shaban                                 ...Petitioner(s)/Appellant(s).
      Through:       Mr. Ahmed Javid, Advocate with
                     Ms Hina Lone, Advocate.
                                           Vs.
      Union Territory of J and K and
      Ors.                                                   ...Respondent(s).
      Through:     Mr. Hakim Suhail Ishtiyaq, Advocate for R3.

      CORAM:
           HON'BLE MR. JUSTICE MOHD YOUSUF WANI, JUDGE
                                         ORDER

03.02.2026

1. Learned counsel for the petitioner Mr. Ahmad Javid, Advocate,

seeks withdrawal of the instant petition at this threshold stage with liberty

file fresh petition, if needed.

2. His statement is taken on record.

3. The instant petition is, accordingly, dismissed as withdrawn with

liberty as prayed for.

2.

(MOHD YOUSUF WANI) JUDGE SRINAGAR 03.02.2026 Shahid Manzoor

Regular Cause List IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT SRINAGAR

CrlM(15/2026) IN CRM(M) 9/2026 Shahbaz Ali ...Petitioner(s)/Appellant(s). Through: Mr. Aatir Javed Kawoosa, Advocate.

Vs. Union Territory Through Police Station Awantipora ...Respondent(s).

Through: Mr. Furqan Yaqoob, GA.

CORAM:

HON'BLE MR. JUSTICE MOHD YOUSUF WANI, JUDGE ORDER 03.02.2026

1. Mr. Furqan, Yaqoob, ld. Govt Advocate appears and accepts notice

in the matter on behalf of the respondents.

2. He seeks and is granted liberty to file response to the petition by the

next date of hearing.

3. List on 20th February, 2026.

3.

(MOHD YOUSUF WANI) JUDGE SRINAGAR 03.02.2026 Shahid Manzoor