Fayaz Ahmed Sheikh vs Ut Of J&K & Ors
2026 Latest Caselaw 1102 J&K

Jammu & Kashmir High Court

Fayaz Ahmed Sheikh vs Ut Of J&K & Ors on 23 February, 2026

                                                                  Serial No. 165

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

WP(C) 1022/2025
CM(3979/2025)
CM(2457/2025)

Fayaz Ahmed Sheikh                                .....Appellant(s)/Petitioner(s)


                        Through: None
                  vs
UT of J&K & Ors.                                            ..... Respondent(s)
                        Through: None

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                   ORDER

(23.02.2026)

Due to sad demise of Shri Madan Mohan Baru, Advocate, the members of the Bar have abstained from the appearance.

Adjourned awaiting appearance of the parties. List on 12.05.2026.

(M A CHOWDHARY) JUDGE

Jammu 23.02.2026 Bir*