Balbir Singh vs Ramkant Bhasin
2025 Latest Caselaw 2322 J&K

Jammu & Kashmir High Court

Balbir Singh vs Ramkant Bhasin on 10 October, 2025

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                 Sr. No. 08
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU

                                                     CRM(M) No. 883/2023


Balbir Singh                                      .... Petitioner/Appellant(s)

                          Through:-   None

                    V/s

Ramkant Bhasin                                            .....Respondent(s)

                          Through:-   Mr. S. Baldev Singh, Advocate.
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                       ORDER

10.10.2025

There is no representation on behalf of the petitioner. On the

previous date as well, none had appeared on behalf of the petitioner,

which indicates that the petitioner is not interested in prosecuting the

matter.

Adjourned.

List on 23.12.2025.

However, the interim directions are hereby vacated, and the Trial

Court is at liberty to proceed and pass final judgment in accordance with

law.

(Vinod Chatterji Koul) Judge

Jammu:

10.10.2025 Amit