Babu Ram vs U.T. Of J&K & Ors
2025 Latest Caselaw 2281 J&K

Jammu & Kashmir High Court

Babu Ram vs U.T. Of J&K & Ors on 7 October, 2025

                                                                            Sr. No. 19

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU
Case: WP(C) No. 3005/2023
CM No. 7220/2023
CAV No. 1996/2023
c/w
WP(C) No. 3033/2023
CM No. 7298/2023

Babu Ram                                                            ..... Petitioner(s)

                       Through :- Mr. N D Qazi, Advocate


                  Vs

U.T. of J&K & Ors.                                                .....Respondent(s)

                       Through :- Ms. Priyanka Bhat, Assisting counsel to
                                  Ms. Monika Kohli, Sr. AAG

            CORAM:
            HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
                                      ORDER

07.10.2025

After hearing the matter at some length, both the parties are directed to

provide brief synopsis and the judgments relied upon.

Heard in part.

List for continuation on 18.10.2025.

(WASIM SADIQ NARGAL) JUDGE

JAMMU 07.10.2025 Suraj K. Singh