Dalip Singh vs Govind Mohan Home Secretary Ministry
2025 Latest Caselaw 751 J&K

Jammu & Kashmir High Court

Dalip Singh vs Govind Mohan Home Secretary Ministry on 7 August, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                            2025:JKLHC-JMU:2192-DB
                                                                    Serial No. 35

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

CJ Court

CCP(D) No. 29/2025 IN
LPA No. 209/2024


Dalip Singh                                       .....Appellant(s)/Petitioner(s)


                      Through: Ms. S. Kour, Sr. Advocate with
                               Ms. Manpreet Kour, Advocate.
                 vs
Govind Mohan Home Secretary Ministry                         ..... Respondent(s)
of Home Affairs New Delhi and others


                      Through: Mr. Vishal Sharma, DSGI.


Coram: HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                   ORDER

07.08.2025

1. Learned counsel for the parties submit that the present contempt

petition arises owing to non-implementation of the judgment dated

25.11.2024, passed by the Coordinate Bench. Vide which the orders of

termination of the petitioner-appellant(s) were set-aside and they were

directed to be taken back in service forthwith.

2. However, it is urged that in the Special Leave Petition No. 31447/2025

preferred by the respondents, the Supreme Court vide order dated

24.07.2025, while issuing notice, has also stayed the operation of the

order and judgment dated 25.11.2024 (ibid). Accordingly, it is urged

that let the proceedings in this petition be closed and the matter be

2025:JKLHC-JMU:2192-DB

disposed of with liberty to the petitioner to file a fresh petition, post

decision of the Supreme Court, if the occasion so arises.

3. Ordered accordingly.

                            (RAJNESH OSWAL)                   (ARUN PALLI)
                                JUDGE                         CHIEF JUSTICE

Jammu
07.08.2025
Sahil Padha