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Rajnesh Sharma vs Ut Of J&K And Others
2024 Latest Caselaw 897 j&K

Citation : 2024 Latest Caselaw 897 j&K
Judgement Date : 2 May, 2024

Jammu & Kashmir High Court

Rajnesh Sharma vs Ut Of J&K And Others on 2 May, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                                        Sr. No. 56


                    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT JAMMU
              Case:-           CRM(M) No. 690/2022
                               CrlM No. 1265/2023
                               CrlM No. 1431/2022
                               CrlM No. 478/2023

              Rajnesh Sharma

                                                                        .....Appellant(s)/Petitioner(s)

                                           Through: Mr. Supreet Singh Johal, Advocate

                                      Vs

              UT of J&K and others

                                                                                  ..... Respondent(s)

                                           Through: Mr. Dewakar Sharma, Dy. AG

              Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                                          ORDER

(02.05.2024)

Heard learned counsel for the parties.

Reserved for judgment.

(RAHUL BHARTI) JUDGE JAMMU 02.05.2024 Shivalee

 
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