Balwant Singh vs Vinay Kumar
2023 Latest Caselaw 2209 j&K

                                                                     Sr.No. 02


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                   CCP(D) No. 57/2022


Balwant Singh                                                        .... Petitioner(s)

                    Through :- Mr. Vikas Magotra, Advocate.

         V/s

Vinay Kumar                                                        ....Respondent(s)


                    Through :- Ms. Monika Kohli, Sr. AAG.

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
                                    ORDER

07.10.2023.

Learned counsel for the petitioner submits that the judgment of which

violation is alleged in this contempt petition has been complied with and,

therefore, he has instructions from the petitioner not to press this contempt

petition. His statement is taken on record.

This contempt petition is, accordingly, dismissed as not pressed.

                                   (Mohan Lal)          (Sanjeev Kumar)
                                     Judge                   Judge

Jammu:
07.10.2023.
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