Pawan Kumari vs State And Others
2023 Latest Caselaw 2194 j&K

                                                               Sr. No. 55

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                     WP(C) No. 3686/2019

Pawan Kumari                                    .... Petitioner/Appellant(s)

                         Through:-   Mr. C.S. Azad, Advocate

                   V/s

State and others                                        .....Respondent(s)

                         Through:-   Ms. Aparna Gupta, Advocate vice
                                     Ms. Monika Kohli, Sr. AAG

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

06.10.2023

Learned counsel for the petitioner submits that the issue in this

case is squarely covered by the judgment of the Hon'ble Apex Court in

case titled "Davinder Singh and others Vs. State of Punjab and others" in

civil appeal No. 7904/2010, decided on 10.09.2010.

Learned counsel for the respondents to address arguments on this

issue on the next date of hearing.

List on 21.10.2023.

(SINDHU SHARMA) JUDGE

Jammu 06.10.2023 Vishal