Life Insurance Corporation Of ... vs State Through Consumer ...
2023 Latest Caselaw 845 j&K

                                                                      Sr. No.1

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

                                               OWP No.269/2005
                                               c/w
                                               OWP No.274/2005

Life Insurance Corporation of India                               ..... Petitioner(s)

                       Through: Mr. C. S. Gupta, Advocate

                 Vs

State through Consumer Protection and                          ..... Respondent(s)
others

                       Through: Mr. Sanjay Sharma, Advocate

Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                    ORDER

02.05.2023

Learned counsel appearing for the Insurance Company submits that

an identical matter arising out of the same judgment bearing OWP No.401/2010

is pending before this Court. It is further submitted that the matter is also

required to be clubbed with this petition. His statement is taken on record.

List along with OWP No.401/2010 on 16.05.2023.

Jammu                     (Puneet Gupta)                   (Tashi Rabstan)
02.05.2023                       Judge                        Judge
Shammi