Ut Of J & K vs Pawan Kumar Bakshi & Ors
2023 Latest Caselaw 837 j&K

                                                                      Sr.No. 06


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                    Crl LP (S) No. 8/2023
                                                    CrlM No. 692/2023

UT of J & K                                                 ....Petitioner/Appellant(s)

                   Through :- Mrs. Monika Kohli, Sr. AAG

         V/s

Pawan Kumar Bakshi & Ors.                                            ....Respondent(s)

                   Through :-
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                    ORDER

01.05.2023

Application bearing No. CrlM 692/2023 has been moved by the

applicant seeking condonation of delay along with application Crl LP (S) 8/2023

seeking leave of this Court to file appeal against the judgment dated 03.10.2022

passed by learned court of Special Judge, Anti Corruption, Jammu against the

respondents in File No. 21/Challan titled "State vs. Dr. Mohinder Kumar &

Ors.".

Heard.

Issue notice to the respondents in the application seeking condonation

of delay, returnable within three weeks, subject to filing of requisites within one

week.

List on 03.06.2023.

(MA Chowdhary) Judge

Jammu:

01.05.2023 Manan