Mohammad Yousuf Khan vs Mohammad Rafiq Malik
2023 Latest Caselaw 84 j&K/2

                                                         Item. No.73
                                                         Suppl. List.
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                                         RFA No.2/2023
                                                        CM No.458/2023

MOHAMMAD YOUSUF KHAN                                   ...Petitioner(s)
              Through: Mr. Nissar Ahmad, Advocate.
Vs.
MOHAMMAD RAFIQ MALIK                                 ....Respondent(s)
              Through:

CORAM: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE.

                               ORDER

09.02.2023

Notice returnable within four weeks. Requisites within one week.

List again on 5th April, 2023.

In the meantime, impugned judgment dated

09.12.2022 shall stay. The parties are directed to maintain

status quo on spot qua the suit property.

(Rajesh Sekhri) Judge Srinagar 09.02.2023 "Bhat Altaf-PS"