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Abdul Ahad Mir And Ors vs Sanjeev Verma And Ors
2023 Latest Caselaw 41 j&K/2

Citation : 2023 Latest Caselaw 41 j&K/2
Judgement Date : 3 February, 2023

Jammu & Kashmir High Court - Srinagar Bench
Abdul Ahad Mir And Ors vs Sanjeev Verma And Ors on 3 February, 2023
                                                     S. No. 23
                                                     After Notice List
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                          CPSW No. 291/2018


Abdul Ahad Mir and Ors.
                                                              .....Petitioner(s)

                          Through:       Mr. Owais Shafi, Adv.
         V/s
Sanjeev Verma and Ors.                              ..... Respondent(s)

                          Through:       Mr. F. A. Bhat, AAG.
CORAM:
               Hon'ble Mr. Justice Rajesh Sekhri, Judge

                                     ORDER

03.02.2023 Learned counsel for the respondents seeks and is granted another four weeks time and no more to place on record consideration order passed by this Court in compliance to the judgment dated 22.09.2017.

List on 27.03.2023.

(Rajesh Sekhri) Judge

SRINAGAR 03.02.2023 "Aasif

 
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