Shiv Kumar And Ors vs J&K State Road Transport Corp. ...
2023 Latest Caselaw 251 j&K

                                                                          Sr. No. 38



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU


                                                  MCC No. 103/2019
                                                  c/w
                                                  OWP No. 353/2019
                                                  [WP(C) No. 736/2019]


Shiv Kumar and ors.                                              .....Petitioner(s)

                                Through :- Mr. O. P. Thakur, Sr. Adv. with
                                           Mr. O. S. Bandral, Adv.

                          v/s

J&K State Road Transport Corp. Jammu and                          .....Respondent(s)
anr.
                                Through :- Mr. Adarsh Sharma, GA vice
                                           Mr. Dewarkar Sharma, Dy. AG

  CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE


                                    ORDER

Learned counsel for the respondents is directed to seek instructions in the

matter in terms of judgment dated 29.11.2018 passed in OWP No. 135/2015.

List on 28.02.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE

JAMMU 10.02.2023 Paramjeet