Showkat Ahmad Mir vs K. Thauvalingam
2023 Latest Caselaw 904 j&K/2

                                                             Sr. No. 17
                                                             Regular List
   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR
                           CCP (D) No. 19/2020

Showkat Ahmad Mir                                    ...Petitioner(s)/Appellant(s)

Through:    Mr. A.H. Naik, Sr. Adv. with
            Mr. Zia, Advocate
                                     Vs.
K. Thauvalingam                                                ...Respondent(s)

Through:    Mr. S.N. Ratanpuri, Advocate

CORAM:

HON'BLE MR. JUSTICE SANJEEV KUMAAR, JUDGE
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
                                 ORDER

07.08.2023

Learned counsel for the respondent has filed the compliance report, wherein it is stated that the Judgment passed by this Court has been fully complied with.

Mr. A.H. Naik, learned Senior counsel for the petitioner has contested the compliance and submits that there are some claims which are still pending. In this regard he may file an affidavit, indicating as to what was payable under the judgment and what has not been paid so far to the petitioner.

He may do the needful within a period of two weeks. List on 16.09.2023.

               (RAJESH SEKHRI)                       (SANJEEV KUMAR)
                      JUDGE                                  JUDGE
    SRINAGAR:
    07.08.2023
    ARIF