Ghulam Ahmad Dar vs Union Territory Of J&K And Anr
2022 Latest Caselaw 1843 j&K/2

Citation : 2022 Latest Caselaw 1843 j&K/2
Judgement Date : 27 October, 2022

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Ahmad Dar vs Union Territory Of J&K And Anr on 27 October, 2022

                                                     S. No. 01
                                                     Before Notice Matters
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                         WP(Crl) No. 104/2022


Ghulam Ahmad Dar                                            .....Petitioner(s)

                          Through:       Mr. N. A. Ronga, Adv.
         V/s
Union Territory of J&K and anr.                             ..... Respondent(s)

                          Through:       Mr. Sajad Ashraf, GA.
CORAM:
               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                     ORDER

27.10.2022 Detention record has been produced. Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 27.10.2022 "Aasif

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