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National Insurance Co. Ltd vs M/S K. C. Vanaspati And Others
2022 Latest Caselaw 1442 j&K

Citation : 2022 Latest Caselaw 1442 j&K
Judgement Date : 17 October, 2022

Jammu & Kashmir High Court
National Insurance Co. Ltd vs M/S K. C. Vanaspati And Others on 17 October, 2022
                                                                      Sr.No.19



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU
                                                  MA No. 12/2012


National Insurance Co. Ltd.                                    ....Petitioner(s)

                 Through:-    Mr. Baldev Singh, Advocate



V/s

M/S K. C. Vanaspati and others                                ....Respondent(s)

                 Through :-   Mr. S. K. Anand, Advocate

    Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                      ORDER

17.10.2022

Heard.

Reserved for judgment. ,,

(Rahul Bharti) Judge Jammu:

17.10.2022 Meenakshi ,

 
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