Waseem Hussain Rather vs Mr. Fayaz Sheherya Dg Air And ...
2022 Latest Caselaw 785 j&K/2

                                                             S. No. 94
                                                             Regular list
          IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR

                              CPSW No. 22/2018

  Waseem Hussain Rather                                          ...Petitioner(s)

  Through: Mr. Kaiser Ali, Adv.

                                         Vs.

  Mr. Fayaz Sheherya DG AIR and others                         ...Respondent(s)

  Through: Mr. S.N.RAtanpuri, Advocate

  CORAM:
               HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE

                                  ORDER

31.05.2022

Learned counsel for the respondents submits that an order has been passed by the respondents in the contempt petition. Copy whereof is taken on record.

Learned counsel for the petitioner submits that the speaking order passed by the respondents is not in compliance to the Judgment of this Court. He, therefore, seeks some time to file response by the next date of hearing.

List again on 21st July, 2022.

(PUNEET GUPTA) JUDGE SRINAGAR 31.05.2022 "Shamim Dar"