Misra And Ors vs Manoj Kumar Dwivedi And Anr
2021 Latest Caselaw 1075 j&K/2

Citation : 2021 Latest Caselaw 1075 j&K/2
Judgement Date : 15 September, 2021

Jammu & Kashmir High Court - Srinagar Bench

Misra And Ors vs Manoj Kumar Dwivedi And Anr on 15 September, 2021

                                                                     S. No. 95
                                                                     Before Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                           CM No. 6116/2021
                                                                         CCP(S) NO. 191/2020

           Misra and Ors.                                                     .....Petitioner(s)

                                          Through:       Mr. Shakir Haqani, Adv.
                      V/s
           Manoj Kumar Dwivedi and anr.                                     ..... Respondent(s)

                                          Through:
           CORAM:
                               Hon‟ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

15.09.2021 This is an application seeking preponment of the date of hearing of the main case. It is averred in the application that the main case has been adjourned to 10th February 2022, as a result of which the petitioners would continue to suffer on account of non-compliance of the judgment dated 15.09.2019 passed by this Court.

Having regard to the submission made by the learned counsel for the petitioners, the application is allowed and date of hearing fixed in the contempt petition is advanced to 8th November, 2021. Registry shall notify the fresh date of hearing to learned counsel for the respondents.

CM disposed of.

(Sanjay Dhar) Judge SRINAGAR 15.09.2021 "Aasif"

AASIF GUL 2021.09.15 23:06 I attest to the accuracy and integrity of this document