Mohammad Maqbool Lone vs Intelligence Officer Narcotics
2021 Latest Caselaw 298 j&K/2

                                                           Item No. 204 Advance
                                                           List

               IN THE HIGH COURT OF JAMMU AND KASHMIR
                             AT SRINAGAR
                                              Bail App. No. 101/2019 c/w
                                              CRA No. 01/2015




Mohammad Maqbool Lone.                                   ...Appellant(s)
       Through:                  Mr. M. M. Khan, Advocate

       V/s

Intelligence Officer Narcotics                            ...Respondent(s)

Through: Mr. T. M. Shamsi, ASGI

CORAM:- HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

(ORDER) Heard.

Reserved for Judgment.

                            (RAJNESH OSWAL)        (DHIRAJ SINGH THAKUR)
                                    JUDGE                                  JUDGE
Srinagar
08.03.2021.
"Ab. Rashid"