Kanta Devi And Others vs Syed Mustafa Shah And Others
2021 Latest Caselaw 763 j&K

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                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU
                                                                   Mac App No. 136/2020


            Kanta Devi and others                                            ..... Appellant(s)

                                Through :- Mr. Intekhab, Advocate vice
                                           Mr. Rajnesh Singh Parihar, Advocate

                                            V/s

            Syed Mustafa Shah and others                                  ..... Respondent(s)

                                Through :- Mr. Sunny Mahajan, Advocate for
                                           respondent No. 3

            CORAM : HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                                       ORDER

Though the matter was heard in part and the learned appearing

counsel for the parties were directed to submit written submission with

supporting judgments, yet neither written submissions have been filed nor the

appearing counsel for the appellants is present today.

The matter shall stand released.

Adjourned at request.

List on 08.09.2021.

(Javed Iqbal Wani) Judge JAMMU 26.07.2021 Pawan Angotra

PAWAN ANGOTRA 2021.07.27 16:26 I attest to the accuracy and integrity of this document