Gaffor Ahmed vs State Of J&K And Another
2021 Latest Caselaw 728 j&K

                                                                                   S. No. 217
                               HIGH COURT OF JAMMU AND KASHMIR
                                              AT JAMMU

                                                              CRMC No. 228/2015
                                                              IA No. 1/2015

        Gaffor Ahmed                                                 ...Appellant/Petitioner(s)

                        Through :- Mr. Sandeep Singh, Advocate
                       v/s          <




        State of J&K and another
        't
                                                             .....Respondent (s)

                                   Through :- Mr. Jamrodh Singh, GA
        Coram:                 HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                       ORDER

Learned counsel for the petitioner, during the arguments submitted the

judgment of the trial court.

Heard. Reserved for orders.

(RAJNESH OSWAL) JUDGE JAMMU 14.07.2021 Neha

NEHA KUMARI 2021.07.15 12:18 I attest to the accuracy and integrity of this document