Mushtaq Ahmad Khan vs Ut Of J&K & Ors
2021 Latest Caselaw 1629 j&K/2

Citation : 2021 Latest Caselaw 1629 j&K/2
Judgement Date : 17 December, 2021

Jammu & Kashmir High Court - Srinagar Bench

Mushtaq Ahmad Khan vs Ut Of J&K & Ors on 17 December, 2021

                                                              S. No. 94 Supp.
                                                              Before Notice Matters


           HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                       AT SRINAGAR

                                                               WP(C) No. 2634/2021
                                                                CM No. 8258/2021



           Mushtaq Ahmad Khan                                       .....Petitioner(s)

                                     Through: Mr. Ahmad Javid , Advocate.

                     V/s

           UT Of J&K & Ors.                                         ..... Respondent(s)

                                     Through: Mr. B.A Dar, Sr. AAG.

           CORAM:
              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                              ORDER

17.12.2021

Heard and Reserved for judgment.

(SANJEEV KUMAR) JUDGE SRINAGAR 17.12.2021 "Nuzaht "

NUZHAT SHAFI 2021.12.20 11:56 I attest to the accuracy and integrity of this document

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