Sr. Weldor From Hrtc vs Managing Director
2021 Latest Caselaw 4243 HP

           IN     THE    HIGH   COURT OF   HIMACHAL             PRADESH,
                                     SHIMLA
                        ON THE 31st DAY OF AUGUST, 2021




                                                               .
                                     BEFORE





                   HON'BLE MR. JUSTICE AJAY MOHAN GOEL
                EXECUTION PETITION (TRIBUNAL) NO.414 OF 2020





         BETWEEN:
         RAM SINGH (AGED ABOUT 60
         YEARS), SON OF SHRI JEET





         RAM, RESIDENT OF VILLAGE
         BALOH, POST OFFICE BERRY
         MAJHERAWA,          TEHSIL
         GHUMARWIN,        DISTRICT
         BILASPUR, H.P., RETIRED AS

         SR. WELDOR FROM HRTC,
         BILASPUR.

                                                             ....PETITIONER.

         (BY SHRI VARUN CHANDEL, ADVOCATE)


         And
    1.   MANAGING            DIRECTOR




         HIMACHAL                  ROAD
         TRANSPORT CORPORATION,





         OLD BUS STAND, SHIMLA-1.

    2.   FINANCIAL      ADVISOR-CUM-





         CHIEF            ACCOUNTANT
         OFFICER,            HIMACHAL
         PRADESH        AT   OLD    BUS
         STAND SHIMLA-1.

                                                         ....RESPONDENTS.

         (BY SHRI AJAY KUMAR CHAUHAN, ADVOCATE )




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    Whether approved for reporting?1 No
          This Petition coming on for orders this day, the Court passed the following:




                                                                    .

                                   JUDGMENT

Learned counsel for the petitioner submits that in view

of the development which has taken place in the interregnum, these

execution proceedings may be closed, but with liberty to the

petitioner to have the judgment executed, in case there is still some

shortcoming/discrepancy with regard to implementation of the

judgment.

2.

Petition is ordered to be closed, with liberty as prayed

for. Pending miscellaneous applications, if any, stand disposed of.

    August 31, 2021                                       (Ajay Mohan Goel)
         (rishi)                                                 Judge