Ven Umar Gagu vs Deputy Collector Nakhatran
2023 Latest Caselaw 2258 Guj

     C/CA/281/2023                                ORDER DATED: 14/03/2023




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/CIVIL APPLICATION NO. 281 of 2023

                 In F/CROSS OBJECTION NO. 16960 of 2022

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                             VEN UMAR GAGU
                                 Versus
                      DEPUTY COLLECTOR NAKHATRAN
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Appearance:
MR ANAND R PATEL(2424) for the Applicant(s) No. 1
MR VIJAY N RAVAL(2025) for the Applicant(s) No. 1
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP for the
Respondent(s) No. 1
MR.VARUN K.PATEL(3802) for the Respondent(s) No. 2
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 CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                              Date : 14/03/2023

                                ORAL ORDER

1. Heard learned advocate Mr. Vijay Raval appearing on behalf of the applicant, learned Assistant Government Pleader Ms. Krushita Dave appearing on behalf of respondent No.1- State and learned advocate Mr. Varun Patel appearing on behalf of respondent No.2.

2. By way of this application, the applicant prays for condoning the delay of 38 days, which has occurred in challenging the judgment and award passed by the learned Principal Senior Civil Judge, Nakhatrana- Kachchh in LAR No. 07 of 2018 dated 03.03.2021.

3. Considering the submissions made by the learned

C/CA/281/2023 ORDER DATED: 14/03/2023

advocate for the applicant and having regard to the averments on record, sufficient cause is being made out for condoning the delay, the same stands condoned. The present application stands allowed.

(NIKHIL S. KARIEL,J) SALIM/