Arvindbhai Lavjibhai Kavar vs State Of Gujarat
2023 Latest Caselaw 4353 Guj

      R/SCR.A/8070/2018                                         ORDER DATED: 12/06/2023




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CRIMINAL APPLICATION NO. 8070 of 2018

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                           ARVINDBHAI LAVJIBHAI KAVAR
                                     Versus
                           STATE OF GUJARAT & 2 other(s)
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Appearance:
MR VIRAT G POPAT(3710) for the Applicant(s) No. 1
MR VH KANARA(1881) for the Respondent(s) No. 2,3
MR. NIKUNJ KANARA(7301) for the Respondent(s) No. 2,3
MR. SOAHAM JOSHI, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                   Date : 12/06/2023
                                    ORAL ORDER

Learned advocate for the petitioner submits that present

proceeding is filed pursuant to the proceeding initiated under

Section 497 of the Indian Penal Code, 1860 and in view of

the judgment of Hon'ble Apex, this petition has become

infructuous, and therefore, he does not press this petition.

Accordingly, this petition is disposed of as not pressed.

Notice stands discharged.

(SANDEEP N. BHATT,J) DIWAKAR SHUKLA