The Oriental Insurance Co Ltd vs Puniben Arvindbhai Solanki
2021 Latest Caselaw 17561 Guj

      C/FA/2910/2021                                        ORDER DATED: 22/11/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                 R/FIRST APPEAL NO. 2910 of 2021
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                In R/FIRST APPEAL NO. 2910 of 2021
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                       THE ORIENTAL INSURANCE CO LTD
                                   Versus
                         PUNIBEN ARVINDBHAI SOLANKI
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Appearance:
MS AMI N BHATT(3372) for the Appellant(s) No. 1
 for the Defendant(s) No. 1,2,3,4,5,6,7,8
MR. HEMAL SHAH(6960) for the Defendant(s) No. 1,2,3,4,5
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   CORAM:HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI
                     Date : 22/11/2021
                         ORAL ORDER

Order in First Appeal No.2910 of 2021

Admit. Registry to call for the Record and Proceedings from the concerned Tribunal forthwith.

Order in Civil Application No.1 of 2021

Rule returnable on 17.01.2022. Learned advocate Mr. Hemal Shah waives service of notice of Rule for the respondent Nos. 1 to 6. Impugned Judgment and Award passed by the concerned Tribunal is hereby stayed till the next date of hearing on condition that the applicant - insurance company shall deposit the entire amount of compensation awarded by the Tribunal along with interest and cost with the Tribunal before the returnable date.

(VIPUL M. PANCHOLI, J) LAVKUMAR J JANI