Page No.# 1/3 vs Kshirada Bora @ Borah And 6 Others
2025 Latest Caselaw 8379 Gua

Gauhati High Court

Page No.# 1/3 vs Kshirada Bora @ Borah And 6 Others on 7 November, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                  Page No.# 1/3

GAHC010157162025




                                                            2025:GAU-AS:15007

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3496/2025

         CHOLAMANDALAM M/S GENERAL INSURANCE COMPANY LTD
         REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE, 2ND FLOOR,
         NO. 2 N.S.C BOSE ROAD, CHENNAI-600001 HAVING ITS BRANCH OFFICE
         AT AASTHA PLAZA, 4TH FLOOR TO S.B. DEORAH COLLEGE, G.S ROAD,
         GUWAHATI



         VERSUS

         KSHIRADA BORA @ BORAH AND 6 OTHERS
         W/O. SRI PREMADHAR BORA

         2:PREMADHAR BORA
          S/O. LT. NITYANANDA BORA @ BORAH

         3:TAIZA BORAH
          D/O. PREMADHAR BORA
         ALL ARE R/O. VILL.- BORPATHAR
          P/S. NARAYANPUR
          DIST. NORTH LAKHIMPUR
         ASSAM
          PIN-787031
         PRESENT ADDRESS
         C/O. SUKUR LASKAR
          R/O. DATALPARA NATUN BASTI
          P/S. FATASIL AMBARI
          DIST. KAMRUP(N)
         ASSAM
          PIN-781025.

         4:BIMAL BISWAS
          S/O. LT. HARIPRASAD BISWAS
          R/O. VILL.- LALUK
                                                                         Page No.# 2/3

             PIN-786140
             DIST. NORTH LAKHIMPUR
             ASSAM.

            5:HEMANTA DAS
             S/O. SRI AJIT DAS
             R/O. VILL.- KUMARKARTA
             P/S. PANIGAON
             PIN-787052
             DIST. NORTH LAKHIMPUR
            ASSAM.NORTH LAKHIMPUR
            ASSAM

            6:SBI GENERAL INSURANCE COMPANY LTD
             REP. BY ITS GENERAL MANAGER
             2ND FLOOR LAKSHMI DARSHAN
             G.S. ROAD
             OPPOSITE BORA SERVICE
             DIST. KAMRUP
             GUWAHATI-781007
            ASSAM

            7:JIBESWAR SAIKIA
             S/O. LT. DHANIRAM SAIKIA
             R/O. BORPATHAR
             P/S. NARAYANPUR
             P/O. GOSAIBARI
             DIST. NORTH LAKHIMPUR
            ASSAM
             PIN-78700

Advocate for the Petitioner   : MS. M SAIKIA, MR. R GOSWAMI,MS. P BORTHAKUR

Advocate for the Respondent : FOR CAVEATOR, MR ADITYA AGARWALA,MR. A R
AGARWALA




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 07.11.2025

1. Heard Mr. R Goswami, learned counsel for the applicant. Also heard Mr. A.R Agarwala, learned counsel appearing for the respondents/claimants.

Page No.# 3/3

2. Since the connected appeal is admitted for hearing, applicant/Insurance Company is directed to deposit 50% of the awarded amount in the Registry of this Court within next 4(four) weeks. It is further directed that till disposal of the connected appeal, the judgment and award dated 22.04.2025 passed by the Ld. M.A.C.T No. 2, Kamrup(M) in M.A.C Case No. 374/2020 shall remain stayed.

3. With the aforesaid directions, I/A stands disposed of.

JUDGE

Comparing Assistant