Page No.# 1/2 vs Premlata Pandey And 6 Ors
2025 Latest Caselaw 8378 Gua

Gauhati High Court

Page No.# 1/2 vs Premlata Pandey And 6 Ors on 7 November, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                 Page No.# 1/2

GAHC010228062025




                                                           2025:GAU-AS:15008

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3498/2025

         NATIONAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT PLOT NO.CBD-
         81, NEW TOWN,KOLKATA-700156 AND ITS REGIONAL OFFICE AT
         G.S.ROAD, BHANGAGARH, GUWAHATI.



         VERSUS

         PREMLATA PANDEY AND 6 ORS.
         W/O LATE GIRISH CH. PANDEY RESIDENTS OF- R/O-VILL-NAGA THAKUR
         BARI ROAD P.O. AND P.S.MARGHERITA DIST- TINSUKIA, ASSAM. PIN-
         786181. (CLAIMANTS)

         2:ASHOMOTI PANDEY
         W/O LATE BIRENDRA NATH PANDEY RESIDENTS OF- R/O-VILL-NAGA
         THAKUR BARI ROAD P.O. AND P.S.MARGHERITA DIST- TINSUKIA
         ASSAM. PIN- 786181. (CLAIMANTS)

         3:INDIRA KUMARI PANDEY
          D/O LATE GIRISH CH. PANDEY RESIDENTS OF- R/O-VILL-NAGA THAKUR
         BARI ROAD P.O. AND P.S.MARGHERITA DIST- TINSUKIA
         ASSAM. PIN- 786181. (CLAIMANTS)

         4:ANURADHA PANDEY
          D/O LATE GIRISH CH. PANDEY RESIDENTS OF- R/O-VILL-NAGA THAKUR
         BARI ROAD P.O. AND P.S.MARGHERITA DIST- TINSUKIA
         ASSAM. PIN- 786181. (CLAIMANTS)

         5:ASHWINI KUMAR PANDEY
          S/O LATE GIRISH CH. PANDEY RESIDENTS OF- R/O-VILL-NAGA THAKUR
         BARI ROAD P.O. AND P.S.MARGHERITA DIST- TINSUKIA
         ASSAM. PIN- 786181. (CLAIMANTS)
                                                                         Page No.# 2/2

            6:SUSHIL HERENGE
             S/O LATE JASOWA HERENGE R/O-VILL-INTHEM NAGAPATHAR P.O. AND
            P.S.PENGREE DIST- TINSUKIA
            ASSAM. PIN- 786174. (DRIVER OF THE VEHICLE NO.AS-23-AC/5449)

            7:NIHAR DAS
             S/O SRI NANDA KUMAR DAS R/O-PENGREE CHARIALI P.O. AND P.S.
            PENGREE DIST- TINSUKIA
            ASSAM. PIN- 786174. (OWNER OF THE VEHICLE. NO.AS-23-AC/5449

Advocate for the Petitioner   : MS. M SAIKIA, MS. P BORTHAKUR,MR. R GOSWAMI

Advocate for the Respondent : ,




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 07.11.2025

1. Heard Mr. R Goswami, learned counsel for the appellant.

2. Since the connected appeal is admitted for hearing, the judgment and award dated 10.07.2025 passed by the Ld. M.A.C.T No. 1, Margherita, Tinsukia in M.A.C Case No. 31/2016 shall remain stayed till the disposal of the connected appeal subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4(four) weeks.

3. With the aforesaid directions, I/A stands disposed of.

JUDGE

Comparing Assistant