Gauhati High Court
Page No.# 1/5 vs Fariz Uddi Barbhuiya And 9 Ors on 23 July, 2025
Page No.# 1/5
GAHC010176482024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2235/2025
ABDUL KALAM CHOUDHURY AND 11 ORS
S/O. LT. KUTUB ALI CHOUDHURY
2: ABDUL KAYUM CHOUDHURY
S/O. LT. KUTUB ALI CHOUDHURY
3: ABDUL SUBHAN CHOUDHURY
S/O. LT. KUTUB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
4: MOKROM ALI CHOUDHURY
S/O. LT. ROFIZ ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
5: ABDUL NOOR CHOUDHURY
S/O. BATU MIA CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
6: NAZIM UDDIN CHOUDHURY
S/O. LT. HOBIB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
Page No.# 2/5
7: SARAF UDDIN CHOUDHURY
S/O. LT. HOBIB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
8: REHIMA BIBI
D/O. LT. MUDARIS ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
9: SAIFUL BIBI
D/O. LT. MUDARIS ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
10: TOZOMUL ALI
S/O. ROMAN ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
11: MOINUL HOQUE CHOUDHURY
S/O. ABDUL MUSSOBBIR CHOUDHURY
12: JAHIRUL HOQUE CHOUDHURY
S/O. ABDUL MUSSOBBIR CHOUDHURY
VILL.- UTTAR KANCHANPUR
PART-II
P/O. JANKIBAZAR
P/S. PANCHGARM
DIST. HAILAKANDI
VERSUS
FARIZ UDDI BARBHUIYA AND 9 ORS
S/O. LT. MOZAID ALI BARBHUIYA
VILL.- UTTAR KANCHANPUR
PT.-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
Page No.# 3/5
DIST. HAILAKANDI.
2:SAHAB UDDIN BARBHUIYA
S/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- DOLIDAHAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
3:SAHAJAHAN BARBHUIYA
S/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- DOLIDAHAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
4:LATIFUL NESSA BARBHUIYA
D/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- UTTAR KANCHANPUR
PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
5:MOYNUL HOQUE BARBHUIYA
S/O. LT. MOZAID ALI BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
6:SALIM UDDIN BARBHUIYA
S/O. LT. MOZAID ALI BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
7:MOUR UDDIN BARBHUIYA
S/O. LT. ABDULLA MIA BARBHUIYA
UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
8:ALA UDDIN BARBHUIYA
S/O. LT. ABDULLA MIA BARBHUIYA
Page No.# 4/5
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
9:NASIR UDDIN BARBHUIYA
S/O. LT. NOOR UDDIN BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
10:JASHIM UDDIN BARBHUIYA
S/O. LT. NOOR UDDIN BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
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Advocate for : MR. I H LASKAR
Advocate for : appearing for FARIZ UDDI BARBHUIYA AND 9 ORS
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
23.07.2025
Heard Mr. P.K. Deka, learned counsel for the applicants.
2. In this application, under Order 41 Rule 5 of the C.P.C., is preferred by the
applicants for staying the operation of the judgment dated 28.06.2024 and decree
dated 05.07.2024, passed by the learned Civil Judge (Senior Division), Hailakandi
(first appellate court hereinafter), in Title Appeal No. 22/2023.
3. It is to be noted here that vide judgment dated 28.06.2024 and decree dated
05.07.2024, the learned first appellate court had allowed the appeal and modified
Page No.# 5/5
the judgment dated 06.07.2023 and decree dated 24.07.2023, passed by the
learned Munsiff No. 2, Hailakandi (trial court hereinafter), in Title Suit No. 18/2018.
4. It is also to be noted here that vide judgment dated 06.07.2023 and decree
dated 24.07.2023, passed by the learned trial court had partly decreed the suit on
contest.
5. Let notice be issued to the opposite parties, within a week from today, by
registered post with A/D and also by usual process, returnable in 4 weeks.
6. List the matter after 4 (four) weeks.
JUDGE
Comparing Assistant
