M/S United India Insurance Company Ltd vs Kamang Taruk And 9 Ors
2024 Latest Caselaw 8493 Gua

Gauhati High Court

M/S United India Insurance Company Ltd vs Kamang Taruk And 9 Ors on 20 November, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                     Page No.# 1/4

GAHC010079822024




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./591/2024

         M/S UNITED INDIA INSURANCE COMPANY LTD
         REGIONAL OFFICE, G.S. ROAD, GUWAHATI-5, REP. BY THE CHIEF
         REGIONAL MANAGER.



         VERSUS

         KAMANG TARUK AND 9 ORS
         W/O. LATE TAKEP @ TAKAP TARUK

         2:YALEK TARUK
          D/O. LATE TAKEP @ TAKAP TARUK

         3:GENERAL TARUK
          S/O. LATE TAKEP @ TAKAP TARUK

         4:YANUNG TARUK
          D/O. LATE TAKEP @ TAKAP TARUK

         5:YAKEN TARUK
          D/O. LATE TAKEP @ TAKAP TARUK

         6:OYLMANG TARUK
          D/O. LATE TAKEP @ TAKAP TARUK
         ALL ARE R/O. VILL- SILLE
          P/O AND P/S. SILLE OYAN
          PIN-791102
          DIST. EAST SIANG
         ARUNACHAL PRADESH.

         7:ATUL CH HAZARIKA
          S/O. SRI. SONARAM HAZARIKA
          C/O. KALPANA DEY
                                                                        Page No.# 2/4

             VILL.- BORPATHAR
             P/O AND P/S. BASISTHA
             PIN-781028
             DIST. KAMRUP (M)
             ASSAM.

            8:KONTESWAR SONAWAL
             S/O SRI. DEBANAN SONAWAL
            VILL.- ABHAYPUR
             P/S. JONAI
             P/O. RATNAPUR
             PIN-787060
             DIST. DHEMAJI
            ASSAM.

            9:JAYANTA BORA
             S/O. G. NATH BAISHYA
             R/O. EAST GOTANAGAR
             P/S JALUKBARI
             P/O. MALIGAON
             GUWAHATI-11
             DIST. KAMRUP (M)
            ASSAM.

            10:NELLSON TARUK
             S/O. OTEM TARUK
             R/O. SILLE
             P/O AND P/S. SILLE OYAN
             PIN-781102
             DIST. EAST SIANG
            ARUNACHAL PRADESH

Advocate for the Petitioner   : MR. M DUTTA, D D SARMA,MS S DEV

Advocate for the Respondent : MR. A R AGARWALA (R-1), MR ADITYA AGARWALA (R-1)




             Linked Case : I.A.(Civil)/3502/2024

            M/S UNITED INDIA INSURANCE COMPANY LTD
            REGIONAL OFFICE
            G.S. ROAD
            GUWAHATI-5
            REP. BY THE CHIEF REGIONAL MANAGER.
                                 Page No.# 3/4



VERSUS

KAMANG TARUK AND 9 ORS
W/O. LATE TAKEP @ TAKAP TARUK

2:YALEK TARUK
D/O. LATE TAKEP @ TAKAP TARUK

3:GENERAL TARUK
S/O. LATE TAKEP @ TAKAP TARUK

4:YANUNG TARUK
D/O. LATE TAKEP @ TAKAP TARUK

5:YAKEN TARUK
D/O. LATE TAKEP @ TAKAP TARUK

6:OYLMANG TARUK
D/O. LATE TAKEP @ TAKAP TARUK
ALL ARE R/O. VILL- SILLE
P/O AND P/S. SILLE OYAN
PIN-791102
DIST. EAST SIANG
ARUNACHAL PRADESH.

7:ATUL CH HAZARIKA
S/O. SRI. SONARAM HAZARIKA
C/O. KALPANA DEY
VILL.- BORPATHAR
P/O AND P/S. BASISTHA
PIN-781028
DIST. KAMRUP (M)
ASSAM.

8:KONTESWAR SONAWAL
S/O SRI. DEBANAN SONAWAL
VILL.- ABHAYPUR
P/S. JONAI
P/O. RATNAPUR
PIN-787060
DIST. DHEMAJI
ASSAM.

9:JAYANTA BORA
S/O. G. NATH BAISHYA
R/O. EAST GOTANAGAR
                                                                          Page No.# 4/4

           P/S JALUKBARI
           P/O. MALIGAON
           GUWAHATI-11
           DIST. KAMRUP (M)
           ASSAM.

           10:NELLSON TARUK
           S/O. OTEM TARUK
           R/O. SILLE
           P/O AND P/S. SILLE OYAN
           PIN-781102
           DIST. EAST SIANG
           ARUNACHAL PRADESH.
           ------------
           Advocate for : MR. M DUTTA
           Advocate for : appearing for KAMANG TARUK AND 9 ORS



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                      ORDER

Date : 20.11.2024

Heard Mr. M. Dutta, learned counsel for the applicant. Also heard Mr. A.R. Agarwala, learned counsel for the respondent Nos. 1 to 6.

Since the connected appeal has been admitted for hearing, it is hereby directed that the judgment and award dated 20.01.2024 passed by the learned Member, MACT No.2, Kamrup(M), in MAC Case No. 2003/2019, shall remain stayed till disposal of the appeal subject to deposit of 50% of the share of the applicant, as awarded, in the Registry of this Court within the next 4(four) weeks.

In view of the above, the I/A stands disposed of accordingly.

JUDGE Comparing Assistant