M/S United India Insurance Company Ltd vs Asha Borah Das And 2 Ors
2024 Latest Caselaw 8490 Gua

Gauhati High Court

M/S United India Insurance Company Ltd vs Asha Borah Das And 2 Ors on 20 November, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                        Page No.# 1/3

GAHC010047212024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MACApp./588/2024

            M/S UNITED INDIA INSURANCE COMPANY LTD
            REGOINAL OFFICE, G.S. ROAD, GUWAHATI-5, REP. BY THE CHIEF
            REGIONAL MANAGER.



            VERSUS

            ASHA BORAH DAS AND 2 ORS
            W/O. SRI. RUPAK DAS, VILL.- DA GAON, P/S. BISWANATH CHARIALI, DIST.
            BISWANATH, PIN-784177.

            2:MANOJ KUMAR
             S/O. BIDYA SAGAR PRASAD
            VILL.- BETONIJHAR
             P/S. TEZPUR
             DIST.- SONITPUR
            ASSAM
             PIN-784001.

            3:AYUB KHAN
             S/O. SAMEER KHAN
             R/O. MULAN PUKHURI
             P/O. BALIPARA
             P/S. CHARIDUAR
             DIST. SONITPUR
            ASSAM
             PIN-784101

Advocate for the Petitioner   : MR. M DUTTA, MS S DEV

Advocate for the Respondent : ,
                                                         Page No.# 2/3




Linked Case : I.A.(Civil)/3475/2024

M/S UNITED INDIA INSURANCE COMPANY LTD
REGOINAL OFFICE
G.S. ROAD
GUWAHATI-5
REP. BY THE CHIEF REGIONAL MANAGER.


VERSUS

ASHA BORAH DAS AND 2 ORS
W/O. SRI. RUPAK DAS
VILL.- DA GAON
P/S. BISWANATH CHARIALI
DIST. BISWANATH
PIN-784177.

2:MANOJ KUMAR
S/O. BIDYA SAGAR PRASAD
VILL.- BETONIJHAR
 P/S. TEZPUR
 DIST.- SONITPUR
ASSAM
 PIN-784001.

3:AYUB KHAN
S/O. SAMEER KHAN
R/O. MULAN PUKHURI
P/O. BALIPARA
P/S. CHARIDUAR
DIST. SONITPUR
ASSAM
PIN-784101.
------------
Advocate for : MR. M DUTTA
Advocate for : appearing for ASHA BORAH DAS AND 2 ORS
                                                                        Page No.# 3/3

                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                       ORDER

Date : 20.11.2024

Heard Mr. M. Dutta, learned counsel for the applicant. Since the connected appeal has been admitted for hearing, it is hereby directed that the judgment and award dated 05.12.2023 passed by the learned Member, MACT, Nagaon, in MAC Case No. 62/2021 , shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry of this Court within the next 4(four) weeks.

In view of the above, the I/A stands disposed of accordingly.

JUDGE

Comparing Assistant