Hrishikesh Das vs The State Of Assam And Anr
2023 Latest Caselaw 4759 Gua

Gauhati High Court

Hrishikesh Das vs The State Of Assam And Anr on 28 November, 2023

                                                                      Page No.# 1/2

GAHC010166652023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./769/2023

            HRISHIKESH DAS
            S/O SRI LABANYA PRASAD DAS, R/O VILL- GANDHI NAGAR, P.O. AND P.S.-
            SILAPATHAR, DIST- DHEMAJI, ASSAM, PIN-787059



            VERSUS

            THE STATE OF ASSAM AND ANR
            REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM

            2:HEMANTA KUMAR DAS
             S/O LT. BHABENDRA NATH DAS
             R/O VILL- GOLIA
             P.S.-BARPETA
             DIST- BAJALI
            ASSAM
             PIN-78132

Advocate for the Petitioner   : MR M A ISLAM

Advocate for the Respondent : PP, ASSAM




                                          BEFORE
                  THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                   ORDER

28.11.2023

Hearing concluded.

Page No.# 2/2

Judgment is reserved.

JUDGE

Comparing Assistant