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M/S Shriram General Insurance ... vs Niru Sonowal And 3 Ors
2023 Latest Caselaw 4646 Gua

Citation : 2023 Latest Caselaw 4646 Gua
Judgement Date : 17 November, 2023

Gauhati High Court
M/S Shriram General Insurance ... vs Niru Sonowal And 3 Ors on 17 November, 2023
                                                                     Page No.# 1/3

GAHC010223292023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./405/2023

         M/S SHRIRAM GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED HEAD OFFICE AT E-8, EPIP, SITAPURA
         INDUSTRIES AREA, JAIPUR, RAJASTHAN- 302022 WITH ONE OF ITS
         BRANCH OFFICE AT B.R. ARCHADE, 3RD FLOOR, ULUBARI, GUWAHATI-
         781007, (REP. BY ITS ASSISTANT MANAGER (LEGAL), SRI RAJENDRA
         DUTTA, 36 YEARS).

         VERSUS

         NIRU SONOWAL AND 3 ORS.
         W/O LATE SIBA NATH SONOWAL,
         R/O NO. 2 BORPATHAR, TALAP, PIN- 786156, P.S.- DOOMDOOMA, DIST.-
         TINSUKIA, ASSAM.

         2:TOTOMONI SONOWAL
          D/O LT. SIBA NATH SONOWAL
         R/O NO. 2 BORPATHAR
         TALAP
          PIN- 786156
          P.S.- DOOMDOOMA
          DIST.- TINSUKIA
         ASSAM.

         3:KANDIP SONOWAL
          S/O LATE SIBA NATH SONOWAL
         R/O NO. 2 BORPATHAR
         TALAP
          PIN- 786156
          P.S.- DOOMDOOMA
          DIST.- TINSUKIA ASSAM.

         4:IRSHAD ANSARI
          S/O MD. NIZAM ANSARI
                                                                    Page No.# 2/3

            R/O KAKRATOLI TENGAGAON
            PIN- 786156
            P.S.- DOOMDOOMA
            DIST.- TINSUKIA ASSAM

Advocate for the Petitioner   : MR. P HAZARIKA

Advocate for the Respondent :



             Linked Case : I.A.(Civil)/3306/2023

            M/S SHRIRAM GENERAL INSURANCE COMPANY LIMITED
            HAVING ITS REGISTERED HEAD OFFICE AT E-8
            EPIP
            SITAPURA INDUSTRIES AREA
            JAIPUR
            RAJASTHAN- 302022 WITH ONE OF ITS BRANCH OFFICE AT B.R. ARCHADE
            3RD FLOOR
            ULUBARI
            GUWAHATI- 781007
            (REP. BY ITS ASSISTANT MANAGER (LEGAL)
            SRI RAJENDRA DUTTA
            36 YEARS).

             VERSUS

            NIRU SONOWAL AND 3 ORS.
            W/O LATE SIBA NATH SONOWAL
            R/O NO. 2 BORPATHAR
            TALAP
            PIN- 786156
            P.S.- DOOMDOOMA
            DIST.- TINSUKIA
            ASSAM.

            2:TOTOMONI SONOWAL
            D/O LT. SIBA NATH SONOWAL
            R/O NO. 2 BORPATHAR
            TALAP
             PIN- 786156
             P.S.- DOOMDOOMA
             DIST.- TINSUKIA
            ASSAM.
             3:KANDIP SONOWAL
            S/O LATE SIBA NATH SONOWAL
                                                                             Page No.# 3/3


            R/O NO. 2 BORPATHAR
            TALAP
            PIN- 786156
            P.S.- DOOMDOOMA
            DIST.- TINSUKIA
            ASSAM.
            4:IRSHAD ANSARI
            S/O MD. NIZAM ANSARI

            R/O KAKRATOLI TENGAGAON
            PIN- 786156
            P.S.- DOOMDOOMA
            DIST.- TINSUKIA
            ASSAM.
            ------------
            Advocate for : MR. P HAZARIKA
            Advocate for : appearing for NIRU SONOWAL AND 3 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 17.11.2023

Heard Mr. P. Hazarika, learned counsel for the appellant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment and award dated 13.07.2023 passed by the learned MACT No. 1, Kamrup (M) in MAC Case No. 2109/2017 shall remain stayed.

The interlocutory application stands dispose of.

JUDGE

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